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[Cites 0, Cited by 0] [Section 131(9)] [Section 131] [Entire Act]

State of Uttarakhand - Subsection

Section 131(9)(c) in Uttarakhand Panchayati Raj Act, 2016

(c)The words 'State Election Commission' shall be placed in place of 'Chief Election Officer' in sub-clause (1) of Clause (b) of sub-section (2) of section 127(A) of the Representation of People Act, 1951.