Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 237] [Entire Act] State of Goa - Subsection Section 237(2) in Goa Prisons Rules, 2006 (2)The Superintendent shall record his order for such additional escort in his Order Book. The names of the Guards so detailed shall also be recorded.
