Section 24(2)(k) in The Transplantation Of Human Organs and Tissues Act, 1994
(k)the specialised services and the facilities to be provided, skilled manpower and the equipments to be possessed and the standards to be maintained by a hospital for registration, under sub-section (3) of section 14;(ka)[ the qualifications and experience of a transplant co-ordinator under subsection (4) of section 14; [Inserted by Act 18 of 2011, Section 20.](kb)the form and the manner in which an application for registration shall be made, and the fee which shall be accompanied, under sub-section (2) of section 14A;(kc)the specialised services and the facilities to be provided, skilled manpower and the equipments to be possessed and the standards to be maintained by a Tissue Bank, under sub-section (3) of section 14A;]