Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2333] [Section 12] [Entire Act] Union of India - Subsection Section 12(2) in The Land Acquisition Act, 1894 (2)The Collector shall give immediate notice of his award to such of the persons interested as are not present personally or by their representatives when the award is made.
