Section 3(iii) in The TRAI (Levy of Fees and Other Charges for Tariff Plans) Regulation, 2002
(iii)The fee shall be paid by way of a demand draft/pay order in favour of "TRAI a/c Tariff Fee" payable at New Delhi alongwith the request for approval for each tariff plan/request for modifications/corrections to a tariff plan already approved/submitted for approval.
