Chattisgarh High Court
State Of Chhattisgarh vs P.K. Tailang 4 Crr/1141/2016 Dayaram ... on 26 September, 2019
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
CRR No. 683 of 2018
State of Chhattisgarh Versus P. K. Tailang
26/09/2019 Mr. Sameer Sharma, Dy. G.A. for the State.
Mr. Sourabh Kumar Pande, Counsel for the Respondent.
Heard on admission.
Admit.
List this case for final hearing in due course.
Sd/-
(Rajani Dubey) Judge H.L. Sahu