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Chattisgarh High Court

State Of Chhattisgarh vs P.K. Tailang 4 Crr/1141/2016 Dayaram ... on 26 September, 2019

                    HIGH COURT OF CHHATTISGARH, BILASPUR

                                      Order Sheet

                                    CRR No. 683 of 2018

                         State of Chhattisgarh Versus P. K. Tailang




            26/09/2019     Mr. Sameer Sharma, Dy. G.A. for the State.

                           Mr. Sourabh Kumar Pande, Counsel for the Respondent.

Heard on admission.

Admit.

List this case for final hearing in due course.

Sd/-

(Rajani Dubey) Judge H.L. Sahu