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Rajasthan High Court - Jaipur

Arun Kumar Maheshwari S/O Late Shri ... vs State Of Rajasthan on 14 May, 2019

Author: Pankaj Bhandari

Bench: Pankaj Bhandari

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous (Petition) No. 7689/2018

                                   Arun Kumar Maheshwari S/o Late Shri Brijmohan B/c Vaishya
                                                                                                      ----Petitioner
                                                                       Versus
                                   State Of Rajasthan
                                                                                                    ----Respondent

Connected With S.B. Criminal Miscellaneous (Petition) No. 6995/2018 Emgee Cables And Communication Ltd

----Petitioner Versus State Of Rajasthan

----Respondent For Petitioner(s) : Mr. Gopal Singh Bareth. For Respondent(s) : Ms. Anubha Singh, Mr. Krishan Mohan K. Menon, Mr. Gautam Dhamija. For State : Mr. Arvind Bhadu, PP.

HON'BLE MR. JUSTICE PANKAJ BHANDARI Judgment / Order 14/05/2019 List these matters on 16.07.2019.

Interim order, if any, to continue till next date.

(PANKAJ BHANDARI),J Chandan/300-301 (Downloaded on 29/06/2019 at 01:09:32 AM) Powered by TCPDF (www.tcpdf.org)