Rajasthan High Court - Jaipur
Arun Kumar Maheshwari S/O Late Shri ... vs State Of Rajasthan on 14 May, 2019
Author: Pankaj Bhandari
Bench: Pankaj Bhandari
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Criminal Miscellaneous (Petition) No. 7689/2018
Arun Kumar Maheshwari S/o Late Shri Brijmohan B/c Vaishya
----Petitioner
Versus
State Of Rajasthan
----Respondent
Connected With S.B. Criminal Miscellaneous (Petition) No. 6995/2018 Emgee Cables And Communication Ltd
----Petitioner Versus State Of Rajasthan
----Respondent For Petitioner(s) : Mr. Gopal Singh Bareth. For Respondent(s) : Ms. Anubha Singh, Mr. Krishan Mohan K. Menon, Mr. Gautam Dhamija. For State : Mr. Arvind Bhadu, PP.
HON'BLE MR. JUSTICE PANKAJ BHANDARI Judgment / Order 14/05/2019 List these matters on 16.07.2019.
Interim order, if any, to continue till next date.
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