Delhi High Court - Orders
Hardy Exploration & Production (India) ... vs Government Of India, Ministry Of ... on 6 April, 2023
Author: Sachin Datta
Bench: Sachin Datta
$~29
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ OMP (ENF.) (COMM.) 52/2019 and Ex. APPL.(OS)141/2016
HARDY EXPLORATION & PRODUCTION (INDIA) INC
..... Decree Holder
Through: Mr. Tejas Karia, Mr. Gauhar Mirza,
Ms. Avlokita Rajvi and Mr. Samarth
Madan, Advs.
versus
GOVERNMENT OF INDIA, MINISTRY OF PETROLEUM &
NATURAL GAS ..... Judgement Debtor
Through: Mr. Ruchir Mishra, Mr. Sanjiv Kr.
Saxena, Mr. Mukesh Kr. Tiwari, Ms.
Poonam Shukla and Ms. Reba Jena
Mishra, Advs. for UOI.
Mr. K. R. Sasiprabhu, Mr. Anurag
Ahluwalia and Mr. Tushar Bhardwaj,
Advs.
CORAM:
HON'BLE MR. JUSTICE SACHIN DATTA
ORDER
% 06.04.2023 Hon'ble Judge is busy in Division Bench-VIII. Re-notify on 16.05.2023.
BY ORDER COURT MASTER APRIL 6, 2023 Signature Not Verified Digitally Signed By:RADHA BISHT Signing Date:06.04.2023 16:32:33