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Union of India - Section

Section 496 in Bharatiya Nagarik Suraksha Sanhita, 2023

496. Power to direct levy of amount due on certain recognizances.

The High Court or Court of Session may direct any Magistrate to levy the amount due on a bond for appearance or attendance at such High Court or Court of Session.[Similar to Section 450 from Old CrPC-Also Refer]