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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

State of Punjab - Subsection

Section 7(2)(ii) in Punjab School Education Board (XIth Class Examination) Regulations, 1992

(ii)For calculating the number of attendances a candidate who is deputed by his institution for a contest or competition of any type outside the institution shall be treated to have been present on days he is so deputed.