Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Chattisgarh - Section Section 19 in Chhattisgarh Stamp (Payment of Duty by Means of e-Stamp Certificate) Rules, 2016 19. Minimum Value limit of e-stamp certificate. - The e-stamp certificates may be issued for any denomination.Chapter-V Remittance of the Stamp Duty to Government account
