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Punjab State Power Corporation Ltd. Tr. ... vs Gurdev Singh on 7 May, 2018

Bench: S.A. Bobde, L. Nageswara Rao

                     ITEM NO.37,37.1, 37.2         COURT NO.7                SECTION IV-B

                                       S U P R E M E C O U R T O F      I N D I A
                                               RECORD OF PROCEEDINGS

                     Petition for Special Leave to Appeal (C) No. 29582/2011
                     (Arising out of impugned final judgment and order dated
                     15-03-2011 in RSA No. 1259/2011 passed by the High Court Of
                     Punjab & Haryana At Chandigarh)

                     PUNJAB STATE POWER CORPORATION LTD. TR. SEC.           Petitioner(s)
                                                      VERSUS
                     GURDEV SINGH                                           Respondent(s)
                     (With prayer for interim relief)

                     WITH
                     SLP(C) No. 15294/2014 (IV-B)
                     (With prayer for interim relief)

                     SLP(C) No. 23040/2013 (IV-B)
                     (With prayer for interim relief)

                     Date : 07-05-2018     These petitions were called on
                                              for hearing today.
                     CORAM :
                               HON'BLE MR. JUSTICE S.A. BOBDE
                               HON'BLE MR. JUSTICE L. NAGESWARA RAO

                     For Petitioner(s)      Ms.   Vaishnavi Subrahmanyam, Adv.
                                            Mr.   Balaji Srinivasan, AOR
                                            Mr.   Mayank Kshirsagar, Adv.
                                            Ms.   Srishti Govil, Adv.
                                            Ms.   Pratiksha Mishra, Adv.
                                            Mr.   Arunava Mukherjee, Adv.

                     For Respondent(s)      Mr. Yash Pal Dhingra, AOR

                                            Mr. A. Tewari, Adv.
                                            Ms. Eliza Bar, Adv.
                                            Mr. Shree Pal Singh, AOR

                                            Mr. Rameshwar Prasad Goyal, AOR

                            UPON hearing the counsel the Court made the following
                                                 O R D E R

Signature Not Verified List the matters on a Tuesday after eight weeks.

[ Charanjeet Kaur ] [ Indu Kumari Pokhriyal ] A.R.-cum-P.S. Asstt. Registrar