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[Cites 0, Cited by 0] [Section 67G(16)] [Section 67G] [Entire Act]

State of Punjab - Subsection

Section 67G(16)(d) in The Punjab Factory Rules, 1952

(d)Barriers of substantial constructions shall be securely and permanently fixed across and doorway or gateway in a building or in a wall which conceals an approaching train from view, between the building and the track as prescribed in clause (a) of sub-rule (3).