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[Cites 0, Cited by 0] [Section 49(2)] [Section 49] [Entire Act]

State of Goa - Subsection

Section 49(2)(g) in Goa Waste Management Corporation Act, 2016

(g)under section 25, the date by which the annual financial statement and programme of work shall be submitted by the Corporation to the Government and the form and manner of preparing such statement;