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[Cites 0, Cited by 0] [Section 14A(2)] [Section 14A] [Entire Act]

State of Bihar - Subsection

Section 14A(2)(h) in Bihar Buildings (Lease, Rent & Eviction) Control Act, 1982

(h)Where such proceeding of enquiry in which this section is applicable including the recording of the statements of witnesses the Court will follow the procedure of a Court of Small Causes.