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State of Haryana - Section

Section 74 in Haryana Municipal Drainage and Sanitation Bye-laws, 1977

74. Floor for cattle stables.

- The floor of every cattle stable shall be paved over the whole area with suitable dressed blue stone or other suitable material laid on 15 cm. bed of good lime or cement concrete. The paving shall be sloped at a gradient of at least 1 in 48 towards the channel hereinafter described.