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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Tamilnadu - Subsection

Section 21(3) in The Tamil Nadu State Agricultural Council Act, 2009

(3)Such register shall be deemed to be a public document with in the meaning of the Indian Evidence Act, 1872 (Central Act 1 of 1872), and may be proved by a copy published in the Tamil Nadu Government Gazette.