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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Bihar - Subsection

Section 19(iii) in Bihar Targeted Public Distribution System (Control) Order, 2016

(iii)All kinds of the consumers such as antoyodaya, PHH, kerosene, etc related to the catering area of the fair price shop shall be tagged with the same fair price shop.