Allahabad High Court
Hindalco Industries Ltd. C/O Indo Gulf ... vs Commissioner Of Income Tax-I, Lucknow on 22 July, 2010
Bench: Uma Nath Singh, Devendra Kumar Arora
Court No. - 2 Case :- INCOME TAX APPEAL No. - 69 of 2006 Petitioner :- Hindalco Industries Ltd. C/O Indo Gulf Fertilizers Ltd. Respondent :- Commissioner Of Income Tax-I, Lucknow Petitioner Counsel :- Waseequddin Ahmad,S.K. Garg Respondent Counsel :- P. Agrawal,P. Agarwal Hon'ble Uma Nath Singh,J.
Hon'ble Devendra Kumar Arora,J. In view of the sanctioned leave having been granted to counsel for respondent Shri S. K. Garg, let this matter be listed in third week of August, 2010.
Order Date :- 22.7.2010 Ashwini/ML