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Allahabad High Court

Hindalco Industries Ltd. C/O Indo Gulf ... vs Commissioner Of Income Tax-I, Lucknow on 22 July, 2010

Bench: Uma Nath Singh, Devendra Kumar Arora

Court No. - 2

Case :- INCOME TAX APPEAL No. - 69 of 2006

Petitioner :- Hindalco Industries Ltd. C/O Indo Gulf Fertilizers Ltd.
Respondent :- Commissioner Of Income Tax-I, Lucknow
Petitioner Counsel :- Waseequddin Ahmad,S.K. Garg
Respondent Counsel :- P. Agrawal,P. Agarwal

Hon'ble Uma Nath Singh,J.

Hon'ble Devendra Kumar Arora,J. In view of the sanctioned leave having been granted to counsel for respondent Shri S. K. Garg, let this matter be listed in third week of August, 2010.

Order Date :- 22.7.2010 Ashwini/ML