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[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 11(2)(d) in Indira Gandhi Technological and The Medical Sciences University Act, 2012

(d)create or abolish posts in cadres other than teaching cadres of the University and in respect of teaching cadre to create posts for a period not exceeding six months;