Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Bengal Presidency - Section

Section 5 in Police Regulations, Bengal , 1943

5. Subordinate posts. [§ 12, Act V, 1861].

- The subordinate police posts referred to in regulation 4(v) are -
(i)the outpost, established in a rural area of a police-station for any special reason, such as remoteness or difficulty or access from the police-station;
(ii)the town outpost, established at a convenient point in a municipal area for the facility of town patrols.