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[Cites 0, Cited by 0] [Section 57(1)] [Section 57] [Entire Act]

State of Andhra Pradesh - Subsection

Section 57(1)(i) in The Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987

(i)to the Commissioner, if it is included in the list published under [clause (a) and clause (d)] [Substituted 'clause (d)' by Act No. 33 of 2007, dated 11.12.2007.] of Section 6 ;