Bombay High Court
Indapur Dairy And Milk Products Limited ... vs Global Energy Private Limited Thr. It'S ... on 3 July, 2019
Author: G.S. Kulkarni
Bench: G.S. Kulkarni
1 7-arpst 13370-19
psv
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
ARBITRATION PETITION (ST.) NO.13370 OF 2019
Indapur Dairy & Milk Products Ltd. ..Petitioner
Vs.
Global Energy Pvt. Ltd. ..Respondent
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Mr.Paras Yadav i/b. Mr.Sumant Patale for Petitioner.
Mr.Rohan Bangar i/b. Mr.Abhishek Adke for Respondent.
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CORAM : G.S. KULKARNI, J.
DATE : 3rd JULY, 2019 P.C.:
Learned Counsel for the respondent appears and states that his client was recently served. He seeks accommodation. Accordingly, stand over to 17 July, 2019. No further adjournment.
2. Reply affidavit, if any be placed on record within one week from today.
[G.S. KULKARNI, J.] ::: Uploaded on - 05/07/2019 ::: Downloaded on - 05/07/2019 22:38:28 :::