Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 158(2)] [Section 158] [Entire Act]

State of Uttarakhand - Subsection

Section 158(2)(e) in Uttarakhand Co-Operative Societies Act, 2003

(e)any other matter which has to be, or may be prescribed.