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State of Haryana - Section

Section 13 in The Faridabad Complex Water-Supply Bye-laws

13.

Charge for water payable by the consumer for various types of uses shall be as under:-
For Domestic Purpose ... 0.20 paise per 1,000 litres.
For Industrial, Commercial or any other purpose ..... 0.40 paise per 1,000 litres.