Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 49(1)] [Section 49] [Entire Act]

State of Punjab - Subsection

Section 49(1)(g) in Punjab Self-Supporting Co-operative Societies Act, 2006

(g)an up-to-date register of all members and a list of members with voting rights;