Supreme Court - Daily Orders
Union Public Service Commission vs Angesh Kumar on 12 October, 2015
Bench: Jagdish Singh Khehar, R. Banumathi
ITEM NO.801 COURT NO.4 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
I.A.Nos.41-44 and 45-48/2015 In Civil Appeal No(s).6159-6162/2013
U.P.S.C. ETC. Appellant(s)
VERSUS
ANGESH KUMAR & ORS. ETC. Respondent(s)
(Applications for direction)
Date : 12/10/2015 These applications were mentioned today.
CORAM :
HON'BLE MR. JUSTICE JAGDISH SINGH KHEHAR
HON'BLE MRS. JUSTICE R. BANUMATHI
For Appellant(s) Ms. Binu Tamta, Adv.(NP)
For Respondent(s) Mr.H.P.Sharma, Adv.(Mentioned by)
Upon being mentioned the Court made the following
O R D E R
On a mention made by Mr.H.P.Sharma, learned counsel for the applicants/respondents, we direct that these applications be listed for hearing on 16.10.2015.
(SATISH KUMAR YADAV) (RENUKA SADANA)
AR-CUM-PS COURT MASTER
Signature Not Verified
Digitally signed by
Satish Kumar Yadav
Date: 2015.10.13
17:13:04 IST
Reason: