Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 53] [Entire Act] State of Jammu-Kashmir - Subsection Section 53(1) in The Jammu and Kashmir Panchayati Raj Rules, 1996 (1)A Panchayat may regulate places for the disposal of :(a)unclaimed corpses ;(b)carcasses ;(c)night-soil ; and(d)may undertake burial/cremation etc. of unclaimed corpses/carcasses.
