Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Rajasthan - Subsection Section 2(c) in Rajasthan Goods (Control of Production, Supply, Distribution and Trade and Commerce) Act, 2014 (c)to the products of any -industry declared by Parliament by law to be necessary for the purpose of defence or for the prosecution of war; and
