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[Cites 0, Cited by 0] [Section 74(2)] [Section 74] [Entire Act]

State of Manipur - Subsection

Section 74(2)(c) in The Manipur Co-operative Societies Act, 1976

(c)to receive all moneys and securities on behalf of society and to make arrangements for the proper maintenance and custody of cash balance and other properties of the institution;