Delhi High Court - Orders
Dr Saravana Kodandapani & Anr vs The All India Ophthalmological Society ... on 21 March, 2023
Author: Purushaindra Kumar Kaurav
Bench: Purushaindra Kumar Kaurav
$~51
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 3495/2023 and CM APPL. 13532/2023
DR SARAVANA KODANDAPANI & ANR. ..... Petitioners
Through: Mr. C. Kranthi Kumar, Mr. Sabarish
Subramanian and Mr. Vishnu,
Advocates.
versus
THE ALL INDIA OPHTHALMOLOGICAL SOCIETY & ANR.
..... Respondent
Through: Ms. Priya Hingorani, Sr. Advocate
with Mr. Arjun Krishnan and Mr.
Abhijeet Singh, Advocates for R-1&2
CORAM:
HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV
ORDER
% 21.03.2023 CM APPL. 13533/2023(for exemption)
1. Allowed, subject to all just exceptions.
2. The application is disposed of.
W.P.(C) 3495/2023 and CM APPL. 13532/2023
3. The learned counsel appearing on behalf of the petitioners is called upon to satisfy this court as to how the instant petition would be maintainable against the Society registered under the Society Registration Act, 1860, that too relating to a dispute emanating from an election.
4. Having argued for some time, he prays for further time to place on record some decisions of the Hon'ble Supreme Court and other High Courts.
5. List on 28.03.2023.
PURUSHAINDRA KUMAR KAURAV, J MARCH 21, 2023/p Click here to check corrigendum, if any Signature Not Verified Signed By:PRIYA Signing Date:24.03.2023 13:36:06