Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 26 in The Rajasthan Law And Judicial Department Manual, 1952

26. GovernmentÂ’s power to engage private pleaders Instead of Public Prosecutors.

- Nothing contained in these rules which provides for the engagement of a Public Prosecutor in any case shall preclude Government from engaging in his place a, 1974 for conducting that case.