Section 3(1)(c) in International Financial Services Centres Authority (Insurance Products and Pricing) Regulations, 2022

[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

(c)“board” means the board of directors of an ITO, or the Board of the Parent Entity of an ITO, in case the ITO is in an unincorporated form;

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