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Union of India - Section

Section 9 in Reserve And Auxiliary Air Forces Act Rules, 1953

9. Verification of particulars.-

Where any person has furnished particulars of his qualification under rule 8, the competent authority or such other person as may be authorised by him in this behalf, shall verify the correctness of those particulars. The said authority or the person authorised by him may make such further enquiries as may be necessary regarding the suitability of the applicant for service in the Air Defence Reserve.