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[Cites 0, Cited by 0] [Section 24(1)] [Section 24] [Entire Act]

State of Gujarat - Subsection

Section 24(1)(vi) in The Dharmsinh Desai University Act, 2005

(vi)all moneys received by the University by way of grant-in-aid from the State Government for the courses which are conducted at the time of commencement of this Act.