Section 55(1)(b) in Jharkhand Municipal Act, 2011

[Cites 0, Cited by 0] [Section 55(1)] [Section 55] [Entire Act]

(b)in the case of a Municipal Council or Nagar Panchayat, -

(i)Executive Officer,

(ii)Municipal Finance Officer/Municipal Accounts Officer,

(iii)Municipal Engineer,

(iv)Municipal Health Officer,

(v)Environmental Engineer (for solid waste management),

(vi)Information and Technology Officer,

(vii)Municipal Secretary, and

(viii)such other officers as prescribed by the Government:

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