Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Mizoram - Subsection

Section 2(w) in Mizoram (Land Acquisition, Rehabilitation and Resettlement) Act, 2016

(w)"person interested" means -
(i)all persons listed at (a) & (b) below claiming an interest in compensation to be made on account of acquisition of land under this Act :-