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[Cites 0, Cited by 0] [Section 2(4)] [Section 2] [Entire Act]

NCT Delhi - Subsection

Section 2(4)(i) in Allotment of Government Residences (General Pool in Delhi) Rules, 1963

(i)'Transfer' means a transfer from Delhi to any other place or from an eligible office to ineligible office in Delhi and includes a transfer or reversion to service under a State Government or Union Territory Administration other than Delhi Administration and also deputation to a post in an ineligible office or organisation;