Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 29] [Entire Act] NCT Delhi - Subsection Section 29(f) in Delhi Police Act, 1978 (f)regulate and control the use of loudspeakers in residential areas, streets, near any public places and places of public amusement or public entertainment; or
