Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 77(1)] [Section 77] [Entire Act] Union of India - Subsection Section 77(1)(iii) in Life Insurance Corporation of India (Staff) Rules, 1960 (iii)whose services are determined either due to continued illness or accident incapacitating him from the proper discharge of his duties; or