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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(m) in Amended Bye-Laws of the Pradeshik Co-operative Dairy Federation Limited

(m)'Milk Commissioner' means the Milk Commissioner appointed as such by the State Government and includes Milk Commissioner appointed under Section 7 of the Milk Act.