Delhi High Court - Orders
Sh. K. C. Sharma vs South Delhi Municipal Corporation And ... on 14 September, 2021
Author: Sanjeev Sachdeva
Bench: Sanjeev Sachdeva
$~31
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 10244/2018
SH. K. C. SHARMA ..... Petitioner
Through: Dr. L.S.Chaudhary with Mr. Ajay
Chaudhary and Mr. Vishesh Kumar,
Advocates.
versus
SOUTH DELHI MUNICIPAL CORPORATION AND ORS.
..... Respondents
Through: Ms. Arunima Dwivedi, Advocate for
R-1.
Mr. T.S.Nanda, Advocate for R-3.
Mr. Nitin Jain, Advocate for R-4.
CORAM:
HON'BLE MR. JUSTICE SANJEEV SACHDEVA
ORDER
% 14.09.2021 CM APPL.31391/2021 (Ear ly Hear ing)
1. The hearing was conducted through video conferencing.
2. Issue notice. Notice is accepted by learned counsel appearing for respondent Nos.1, 3 & 4.
3. Notice shall issue to respondent No.2 through counsel, returnable on 23.11.2021.
4. Next date of 21.09.2021 is cancelled.
5. Copy of the order be uploaded on the High Court website and be also forwarded to learned counsels through email by the Court Master.
SANJEEV SACHDEVA, J SEPTEMBER 14, 2021/rk Digitally Signed Signature Not Verified By:JUSTICE SANJEEV Digitally Signed By:KUNAL SACHDEVA MAGGU Signing Date:14.09.2021 Signing Date:15.09.2021 07:35:06 19:19 This file is digitally signed by PS to HMJ Sanjeev Sachdeva.