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State of Madhya Pradesh - Section

Section 7 in The M.P. Sthaniya Nidhi Sampariksha Niyam, 1974

7. Notice of commencement of Audit.

- Notice of the date of the commencement of the Audit under sub-section (3) of Section 6 shall be given by the Auditor to the Principal Officer and shall be issued in Form II.