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State of Tamilnadu - Section

Section 52 in Code of Regulations for Anglo-Indian Schools-Tamil Nadu State

52.

The Headmaster/Headmistress shall be responsible for making promotions and he/she, within a period of four weeks, after the closure of the school for the long vacation, put up in some conspicuous place in the school a statement showing of the distribution of pupils into classes for the new school year. This statement shall be signed and dated by the Headmaster. A copy of the statement shall be forwarded at the same time to the Inspector of Anglo-Indian Schools. This list shall be considered final and no alterations shall be allowed in it except for the purpose of correcting mistakes. It shall remain on view for a fortnight during school hours and when taken down at the end of that time it shall be filed in the records of the school vide Article 64.(See also rule 7 of the A.I.S.L.C. Schemes)Admission and Withdrawal of Pupils