Section 5 in The Bihar Combined Entrance Competitive Examination Act, 1995
5. Constitution of Combined Entrance Competitive Examination Board.
- The State Government shall constitute the Combined Entrance Competitive Examination Board from time to time in the following manner:-(i)Member, Board of Revenue, Bihar - Chairman.(ii)Maximum two officers of the rank of Commissioner and Secretary, Secretary to be nominated by the State Government in Hindi alphabetical order from amongst Health, Medical Education and Family Welfare Department, Agriculture Department, Science and Technology Department, Animal Husbandry and Fisheries Department and Forest and Environment Department - Member.(iii)Maximum two State level Head of the Department to be nominated by the State Government in Hindi alphabetical order from amongst Health, Medical Education and Family Welfare Department, Agriculture Department, Animal Husbandry and Fisheries Department and Forest and Environment Department - Member.(iv)A Principal to be nominated by the State Government in Hindi alphabetical order from the Medical Colleges - Member.(v)A Principal to be nominated by the State Government in Hindi alphabetical order from the Government Engineering Colleges - Member.(vi)A Principal/Director to be nominated by the State Government in Hindi alphabetical order from the Principals of Colleges of Agriculture, Fisheries, Veterinary and Animal Husbandry, Agriculture Engineering and Forestry and the Director of the Institute of Sanjay Gandhi Dairy Technology - Member.(vii)Director, Department of Science & Technology - Member Secretary.
