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[Cites 0, Cited by 0] [Section 21(2)] [Section 21] [Entire Act]

State of West Bengal - Subsection

Section 21(2)(d) in The West Bengal Lifts And Escalators Act, 1955

(d)the form of application for a license to work a lift;
(ee)[ the fee to be paid along with an application for a license to work a lift under sub-section (4) of section 5;] [Clause (ee) inserted by West Bengal Act 17 of 1975.]