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[Cites 0, Cited by 0] [Section 192] [Entire Act]

State of Telangana - Subsection

Section 192(2) in Telangana Panchayat Raj Act, 2018

(2)There shall be paid to the "Chairperson" or "Vice- Chairperson" of the Zilla Praja Parishad in respect of their/his tours on duty, whether within or outside the district but not outside the State, such allowances as may be prescribed.