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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Madhya Pradesh - Subsection

Section 12(1) in The M.P. Legislative Assembly Ex-Members (Free Transit By Railway) Rules, 1996

(1)The Secretary shall provide an ex-member with an identity card bearing the photograph of the ex-member and signature of the ex-member and signature of the ex-member duly attested by the Secretary.