Section 15(2)(a) in Citizenship (Registration of Citizens and Issue of National Identity Cards) Rules, 2003

[Cites 0, Cited by 0] [Section 15(2)] [Section 15] [Entire Act]

Union of India - Subsection

Section 15(2)(a) in Citizenship (Registration of Citizens and Issue of National Identity Cards) Rules, 2003

(a)one or more officers as Additional or Joint or Deputy Registrar General of Citizen Registration and such other officers and staff as may be required; and

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Union of India - Subsection

Section 15(2)(a) in Citizenship (Registration of Citizens and Issue of National Identity Cards) Rules, 2003