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[Cites 0, Cited by 0] [Section 25(2)] [Section 25] [Entire Act]

Union of India - Subsection

Section 25(2)(xxb) in The Rubber Act, 1947

(xxb)[ the cost of collection and the rate of interest to be recovered in case of delayed payment of duty under sub-section (3) of section 12] [Inserted by Rubber (Amendment) Act, 2009 (4 of 2010) ]